Madras High Court
The Commissioner Of Customs (Imports) vs M/S. Copier Force India Ltd on 4 December, 2014
Bench: R.Sudhakar, R.Karuppiah
IN THE HIGH COURT OF JUDICATURE AT MADRAS DATE : 04.12.2014 CORAM THE HONOURABLE MR. JUSTICE R.SUDHAKAR AND THE HONOURABLE MR. JUSTICE R.KARUPPIAH C.M.A. NOS. 3503 TO 3506 OF 2009 The Commissioner of Customs (Imports) Custom House No.60, Rajaji Salai Chennai 600 001. .. Appellant in all the appeals - Vs - M/s. Copier Force India Ltd. 286, Anna Salai, Teynampet Chennai 600 018. .. Respondent in CMA 3503/09 M/s.Krestel Coats Pvt. Ltd. 31, Potters Street, Saidapet Chennai 600 015. .. Respondent in CMA 3504/09 Shri K.A.Shabu Managing Director M/s. Copier Force India Ltd. 286, Anna Salai, Teynampet Chennai 600 018. .. Respondent in CMA 3503/09 Shri Abdul Razack M/s.Krestel Coats Pvt. Ltd. 31, Potters Street, Saidapet Chennai 600 015. .. Respondent in CMA 3506/09 Appeals filed under Section 130 of the Customs Act against the order dated 08.12.08, passed by the Customs, Excise and Service Tax Appellate Tribunal, Southern Zonal Bench, Chennai, made in Final Order Nos.1405 to 1408 of 2008. For Appellant : No Appearance For Respondents : Mr.S.Murugappan COMMON JUDGMENT
(DELIVERED BY R.SUDHAKAR, J.) When the matters were called, neither the appellant nor its counsel is present. However, the learned counsel for the respondent is present. The non-appearance of the appellant clearly shows that the appellant is not interested in pursuing the matter. Therefore, these appeals are dismissed for non-prosecution.
(R.S.J.) (R.K.J.) 04.12.2014 Index : Yes/No Internet : Yes/No GLN To
The Commissioner of Customs (Imports) Custom House No.60, Rajaji Salai Chennai 600 001.
R.SUDHAKAR, J.
AND R.KARUPPIAH, J.
GLN C.M.A. NOS.3503 TO 3506OF 2009 04.12.2014