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[Cites 1, Cited by 1]

Madras High Court

The Commissioner Of Customs (Imports) vs M/S. Copier Force India Ltd on 4 December, 2014

Bench: R.Sudhakar, R.Karuppiah

       

  

  

 
 
 IN THE HIGH COURT OF JUDICATURE AT MADRAS 

DATE : 04.12.2014

CORAM

THE HONOURABLE MR. JUSTICE R.SUDHAKAR
AND
THE HONOURABLE MR. JUSTICE R.KARUPPIAH

C.M.A. NOS. 3503 TO 3506 OF 2009

The Commissioner of Customs (Imports)
Custom House
No.60, Rajaji Salai
Chennai 600 001.					.. Appellant in all the appeals

- Vs -

M/s. Copier Force India Ltd.
286, Anna Salai, Teynampet
Chennai 600 018.					.. Respondent in CMA 3503/09

M/s.Krestel Coats Pvt. Ltd.
31, Potters Street, Saidapet
Chennai 600 015.					.. Respondent in CMA 3504/09

Shri K.A.Shabu
Managing Director
M/s. Copier Force India Ltd.
286, Anna Salai, Teynampet
Chennai 600 018.					.. Respondent in CMA 3503/09

Shri Abdul Razack
M/s.Krestel Coats Pvt. Ltd.
31, Potters Street, Saidapet
Chennai 600 015.					.. Respondent in CMA 3506/09
	Appeals filed under Section 130 of the Customs Act against the order dated 08.12.08, passed by the Customs, Excise and Service Tax Appellate Tribunal, Southern Zonal Bench, Chennai, made in Final Order Nos.1405 to 1408 of 2008.
		For Appellant		: No Appearance

		For Respondents	: Mr.S.Murugappan

COMMON JUDGMENT

(DELIVERED BY R.SUDHAKAR, J.) When the matters were called, neither the appellant nor its counsel is present. However, the learned counsel for the respondent is present. The non-appearance of the appellant clearly shows that the appellant is not interested in pursuing the matter. Therefore, these appeals are dismissed for non-prosecution.

									(R.S.J.)              (R.K.J.)
									           04.12.2014
Index      : Yes/No
Internet : Yes/No
GLN

To

The Commissioner of Customs (Imports) Custom House No.60, Rajaji Salai Chennai 600 001.

R.SUDHAKAR, J.

AND R.KARUPPIAH, J.

GLN C.M.A. NOS.3503 TO 3506OF 2009 04.12.2014