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[Cites 0, Cited by 0] [Section 60] [Entire Act]

Bengal Presidency - Subsection

Section 60(2) in Calcutta Improvement Act, 1911

(2)When any such direction has been given, the Board shall set up in a conspicuous position in or near the street an order prohibiting traffic to the extent so directed, and shall fix such bars, chains or posts across or in the street as they may think proper for preventing or restricting traffic therein, after notifying in local newspapers their intention to do so.