Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 18] [Entire Act] Bengal Presidency - Subsection Section 18(c) in Calcutta Port Act, 1890 (c)the payment of such salaries, fees and expenses, and such principal and interest, as may be due by the Commissioners.
