Kerala High Court
Molly Mathew vs T.P.Thomas on 1 October, 2011
Bench: K.M.Joseph, C.K.Abdul Rehim
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT:
THE HONOURABLE MR.JUSTICE K.M.JOSEPH
&
THE HONOURABLE MR.JUSTICE C.K.ABDUL REHIM
THURSDAY, THE 10TH DAY OF JANUARY 2013/20TH POUSHA 1934
WP(C).No. 28087 of 2012 (I)
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PETITIONER(S):
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MOLLY MATHEW,
W/O. JOHNEY JOSEPH,THEKKEKARA HOUSE,
ANACHAL,
CHITHIRAPURAM P.O.,IDUKKI.
BY ADVS.SRI.SIBY MATHEW
SRI.PHILIP J.VETTICKATTU
SRI.B.PREMNATH (E)
SMT.ANEY PAUL
RESPONDENT(S):
-----------------------
1. T.P.THOMAS,
S/O. PAPPACHAN,THONDIYATH HOUSE,ANACHAL,
IDUKKI-685603.
2. G.VYKUNDAM,
S/O. GOPAL,ANANDABHAVAN,SETTLEMENT COLONY,
PROPRIETOR,GV GAS,IOC AGENCY,
MUNNAR,KANNANDEVAN VILLAGE,DEVIKULAM-685613.
3. THE DEPUTY SUPERINTENDENT OF POLICE,
MUNNAR,IDUKKI DISTRICT-685612.
4. THE CIRCLE INSPECTOR OF POLICE,
ADIMALI,IDUKKI-685561.
5. THE SUB INSPECTOR OF POLICE,
VELLATHOOVAL,IDUKKI-685563.
R2 BY ADV. SRI.SUMAN CHAKRAVARTHY
R3 TO R5 BY GOVERNMENT PLEADER ADV. SRI. SYAMKUMAR
THIS WRIT PETITION (CIVIL) HAVING BEEN FINALLY HEARD ON 10-01-2013,
THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
NS
WP(C).No. 28087 of 2012 (I)
APPENDIX
PETITIONER(S) EXHIBITS :
EXHIBIT P1 : COPY OF COMPLAINT DT. 17-11-2012 SUBMITTED BY THE PETITIONER
BEFORE RESPONDENTS 3-5.
RESPONDENTS' EXHIBITS :
EXHIBIT R(2)A : COPY OF THE CONSENT LETTER ISSUED BY THE PETITIONER DATED
01.10.2011.
EXHIBIT R(2)B : COPY OF THE ORDER IN IA.579/12 DTD 21/06/12.
/ TRUE COPY /
NS P.A. TO JUDGE
K.M. JOSEPH & C.K. ABDUL REHIM, JJ.
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W.P (c) No. 28087 OF 2012
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DATED THIS THE 10th DAY OF JANUARY, 2013
J U D G M E N T
Joseph, J:
This writ petition is filed seeking police protection. When the matter is taken up learned counsel for respondents 1 and 2 would submit that the allegations are made against 2nd respondent and he expired on 28-12-2012. Learned counsel for the petitioner would submit that no orders are needed and the matter can be closed. The writ petition is closed.
Sd/-
K.M. JOSEPH, JUDGE.
Sd/-
C.K. ABDUL REHIM, JUDGE. AMG True copy P.A to Judge