Rajasthan High Court - Jodhpur
Lalit Kumar vs Rohit Kumar Sanghvi on 7 July, 2020
Author: Arun Bhansali
Bench: Arun Bhansali
(1 of 1) [CSA-106/2020]
HIGH COURT OF JUDICATURE FOR RAJASTHAN
JODHPUR
S.B. Civil Second Appeal No. 106/2020
Lalit Kumar
----Appellant
Versus
Rohit Kumar Sanghvi
----Respondent
For Appellant(s) : Mr. Narendra Thanvi for
Mr. Suresh Shrimali
For Respondent(s) : Mr. Rajesh Shah
HON'BLE MR. JUSTICE ARUN BHANSALI
Order 07/07/2020 A copy of memo of appeal has been supplied to learned counsel appearing on caveat, who prays for time to complete his instructions in the matter. Time prayed for is allowed.
List on 16.07.2020.
(ARUN BHANSALI),J 13-AK Chouhan/-
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