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Calcutta High Court

M/S. Rainbow Times Pvt. Ltd vs M/S. Jaybee Quartz on 9 June, 2014

Author: Patherya

Bench: Patherya

ORDER SHEET


                               CP No.497 of 2014
                           IN THE HIGH COURT AT CALCUTTA
                              Original Jurisdiction




                                    M/S. RAINBOW TIMES PVT. LTD.
                                            AND
                                    M/S. JAYBEE QUARTZ


     BEFORE:
     The Hon'ble JUSTICE PATHERYA

Date : 9th June, 2014.

The Court : Matter is adjourned for a fortnight. Service be effected in the meantime.

Urgent certified photocopy of this order be supplied to the parties, if applied for, upon compliance of all requisite formalities.

( PATHERYA, J.) TR