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[Cites 0, Cited by 0] [Section 61] [Entire Act]

State of Meghalaya - Subsection

Section 61(8) in The Meghalaya Police Act, 2010

(8)Any person who for any reason ceases to be a Village Guard shall forthwith deliver up to the Superintendent of Police or to any officer authorized by him, his Identification Badge and all records and documents maintained by him as the Village Guard.