Gujarat High Court
Lh Of Minor Shrey Samir Vora Samir ... vs Harpalgiri Kishorgiri Gosvami Deleted on 30 July, 2021
Author: N.V.Anjaria
Bench: N.V.Anjaria
C/FA/1994/2021 ORDER DATED: 30/07/2021
IN THE HIGH COURT OF GUJARAT AT AHMEDABAD
R/FIRST APPEAL NO. 1994 of 2021
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LH OF MINOR SHREY SAMIR VORA SAMIR DINESHKUMAR VORA
Versus
HARPALGIRI KISHORGIRI GOSVAMI DELETED
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Appearance:
MR.KARNA H DHOMSE(6684) for the Appellant(s) No. 1
for the Defendant(s) No. 1,2,3
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CORAM:HONOURABLE MR. JUSTICE N.V.ANJARIA
Date : 30/07/2021
ORAL ORDER
Heard learned advocate Mr. Karan Dhomse for the appellant.
Appeal is admitted.
(N.V.ANJARIA, J) C.M. JOSHI Page 1 of 1 Downloaded on : Sun Aug 01 01:04:08 IST 2021