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Gujarat High Court

Lh Of Minor Shrey Samir Vora Samir ... vs Harpalgiri Kishorgiri Gosvami Deleted on 30 July, 2021

Author: N.V.Anjaria

Bench: N.V.Anjaria

       C/FA/1994/2021                               ORDER DATED: 30/07/2021




             IN THE HIGH COURT OF GUJARAT AT AHMEDABAD

                        R/FIRST APPEAL NO. 1994 of 2021

==========================================================
     LH OF MINOR SHREY SAMIR VORA SAMIR DINESHKUMAR VORA
                             Versus
             HARPALGIRI KISHORGIRI GOSVAMI DELETED
==========================================================
Appearance:
MR.KARNA H DHOMSE(6684) for the Appellant(s) No. 1
for the Defendant(s) No. 1,2,3
==========================================================

  CORAM:HONOURABLE MR. JUSTICE N.V.ANJARIA

                                Date : 30/07/2021

                                 ORAL ORDER

Heard learned advocate Mr. Karan Dhomse for the appellant.

Appeal is admitted.

(N.V.ANJARIA, J) C.M. JOSHI Page 1 of 1 Downloaded on : Sun Aug 01 01:04:08 IST 2021