Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Uttar Pradesh - Section Section 44 in Uttar Pradesh Municipal Corporation Act, 1959 44. Manner of voting. - At every election in a ward where a poll is taken votes shall be given by secret ballot and no vote shall be received by proxy.Conduct of Elections
