Delhi High Court - Orders
Koninklijke Philips Electronics N.V vs G.S Kohli & Ors Surinder Wadhwa & Ors ... on 5 August, 2022
Author: Navin Chawla
Bench: Navin Chawla
$~22 to 24
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ CS(COMM) 499/2018 & I.A. 3258/2017, 9386/2019 & 3509/2021
+ CS(COMM) 519/2018 & I.A. 10541/2012, 16494/2018, 9425/2019
& 3549/2021
+ CS(COMM) 423/2016 & CC(COMM) 113/2017, 18701/2014,
20810/2014, 9427/2019 & 3550/2021
KONINKLIJKE PHILIPS ELECTRONICS N.V ..... Plaintiff
Through: Ms.Vaishali Mittal, Mr.Siddhant
Chamola & Mr.Rohin Koolwal, Advs.
versus
G.S KOHLI & ORS
SURINDER WADHWA & ORS
MAJ(RETD) SUKESH BEHL & ANR ..... Defendants
Through: Mr.Bikash Ghorai, Adv.
CORAM:
HON'BLE MR. JUSTICE NAVIN CHAWLA
ORDER
% 05.08.2022 The learned counsel for the plaintiff is stated to be unwell. At request, relist on 30th November, 2022.
NAVIN CHAWLA, J AUGUST 5, 2022/rv Signature Not Verified Digitally Signed By:SHALOO BATRA Signing Date:08.08.2022 17:59:19