Rajasthan High Court - Jodhpur
Tara Bricks Industries vs Rajasthan State Pollution Control ... on 18 May, 2022
Author: Vijay Bishnoi
Bench: Vijay Bishnoi
HIGH COURT OF JUDICATURE FOR RAJASTHAN
JODHPUR
S.B. Civil Writ Petition No. 6434/2022
Tara Bricks Industries
----Petitioner
Versus
Rajasthan State Pollution Control Board & Anr.
----Respondent
For Petitioner(s) : Mr. V.K. Aggarwal
HON'BLE MR. JUSTICE VIJAY BISHNOI
Order 18/05/2022 Issue notice. Issue notice of stay petition as well, returnable on 19.07.2022.
Notices be filed in two sets. One set of notices be sent through 'registered post' and another be given 'dasti' to learned counsel for the petitioner.
(VIJAY BISHNOI),J Abhishek Kumar S.No.69 (Downloaded on 18/05/2022 at 11:23:07 PM) Powered by TCPDF (www.tcpdf.org)