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Rajasthan High Court - Jodhpur

Tara Bricks Industries vs Rajasthan State Pollution Control ... on 18 May, 2022

Author: Vijay Bishnoi

Bench: Vijay Bishnoi

                                          HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                          JODHPUR

                                                  S.B. Civil Writ Petition No. 6434/2022

                                   Tara Bricks Industries
                                                                                                     ----Petitioner
                                                                      Versus
                                   Rajasthan State Pollution Control Board & Anr.
                                                                                                   ----Respondent


                                   For Petitioner(s)        :     Mr. V.K. Aggarwal



                                               HON'BLE MR. JUSTICE VIJAY BISHNOI

Order 18/05/2022 Issue notice. Issue notice of stay petition as well, returnable on 19.07.2022.

Notices be filed in two sets. One set of notices be sent through 'registered post' and another be given 'dasti' to learned counsel for the petitioner.

(VIJAY BISHNOI),J Abhishek Kumar S.No.69 (Downloaded on 18/05/2022 at 11:23:07 PM) Powered by TCPDF (www.tcpdf.org)