Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 15] [Entire Act]

State of Rajasthan - Subsection

Section 15(4) in Rajasthan Civil Services (Medical Attendance) Rules, 2008

(4)The members of the family of the Government servant when they are treated as outdoor patient in view of sub-rule (2) & (3) of this rule shall not be entitled to special concessions laid down in sub-rule (1).