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[Cites 0, Cited by 0] [Section 7] [Entire Act]

State of Andhra Pradesh - Subsection

Section 7(2) in The Andhra Pradesh (Telangana Area) District Police Act, 1329 F

(2)Such certificate shall cease to have effect when the person named herein ceases, for any reason, to be a Police Officer, and in such case, the certificate shall be immediately surrendered, to the officer empowered to take back the same.