Section 31A(1) in Uttarakhand Co-Operative Societies Act, 2003
(1)For every apex society there shall be, a Managing Director who shall be Government servant of co-operative service not below the rank of a class I officer or a Government servant not below the rank of class I officer of the concerned department, and his services shall be deemed to be on deputation with the society, in apex co-operative bank an experienced bank officer may also be appointed Managing Director.