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[Cites 0, Cited by 0] [Section 2(1)] [Section 2] [Entire Act]

State of Madhya Pradesh - Subsection

Section 2(1)(d) in M.P. Food Security Rules, 2017

(d)"Complaint" means and includes a representation in writing or through electronic means containing a grievance alleging deficiency/short comings in the implementation of the Act;