Indian Kanoon - Search engine for Indian Law

Supreme Court - Daily Orders

Andugulapati Sarada vs Andugulapati Kishore on 13 December, 2019

Bench: N.V. Ramana, V. Ramasubramanian

     ITEM NO.9                                    COURT NO.2                       SECTION XVI­A

                                     S U P R E M E C O U R T O F                I N D I A
                                             RECORD OF PROCEEDINGS

                                     Transfer Petition(Civil)             No.2902/2019

     ANDUGULAPATI SARADA                                                                Petitioner(s)

                                                                VERSUS

     ANDUGULAPATI KISHORE                                                               Respondent(s)

     (FOR ADMISSION and IA No.188347/2019­STAY APPLICATION)

     Date : 13­12­2019 This petition was called on for hearing today.

     CORAM :
                             HON'BLE MR. JUSTICE N.V. RAMANA
                             HON'BLE MR. JUSTICE V. RAMASUBRAMANIAN


     For Petitioner(s)
                                            Mr. Y. Raja Gopala Rao, AOR
                                            Y. Vismai Rao, Adv.
                                            Mr. Sourjya Das, Adv.
     For Respondent(s)


                                 UPON hearing the counsel the Court made the following
                                                    O R D E R

Issue notice.

There shall be stay of further proceedings in HMOP No.185/2019 titled as “Andugulapati Kishore vs Andugulapati Sarada” pending before the Court of Senior Civil Judge, Narasaraopet, Andhra Pradesh, until further orders.

     (VISHAL ANAND)                                                       (PARVEEN KUMARI PASRICHA)
     COURT MASTER (SH)                                                          COURT MASTER
Signature Not Verified

Digitally signed by
GEETA AHUJA
Date: 2019.12.13
16:43:58 IST
Reason: