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[Cites 0, Cited by 0] [Section 33(2)] [Section 33] [Entire Act]

Union of India - Subsection

Section 33(2)(a) in The Prasar Bharati (Broadcasting Corporation Of India) Act, 1990

(a)the manner in which and the purposes for which the Corporation may associate with itself any person under sub-section (7) of section 3;