Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 40(4)] [Section 40] [Entire Act]

State of Andhra Pradesh - Subsection

Section 40(4)(a) in Andhra Pradesh Mutually Aided Co-Operative Societies Act, 1995

(a)Where the order is to dissolve the Co-operative Society issue a certificate of dissolution ; or