Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0]

Calcutta High Court (Appellete Side)

Bengal Bonded Warehouse Ltd vs Morris Baflour & on 13 December, 2017

Author: Aniruddha Bose

Bench: Aniruddha Bose

                                         1




      13.12.2017
 1
       Ct. No.24                    M.A.T. 1755 of 2017
CHC
                                          (Assigned)
                                             with
                                     C.A.N.9918 of 2017
                    Bengal Bonded Warehouse Ltd. Vs. Morris Baflour &
                                             ors.
                                             With
                                     MAT 1757 of 2017
                                          (Assigned)
                   Bengal Bonded Warehouse Ltd. vs. N. Sengupta & Co.
                    represented by its proprietor Parimal Acharya & ors.
                                             With
                                     MAT 1758 of 2017
                                          (Assigned)
                     Bengal Bonded Warehouse Ltd. vs. Digbijoy Express
                                           Pvt. Ltd.
                                             With
                                     MAT 1759 of 2017
                                          (Assigned)
                    Bengal Bonded Warehouse Ltd. vs. Salik Ram Mishra
                                            & ors.
                                             With
                                     MAT 1760 of 2017
                                          (Assigned)
                       Bengal Bonded Warehouse Ltd. vs. Jagadamba
                      Enterprises, proprietor Sunil Kumar Dutta & ors.
                                             With
                                     MAT 1761 of 2017
                                          (Assigned)
                      Bengal Bonded Warehouse Ltd. vs. AD line, a sole
                   proprietorship form owned by Indrajit Banerjee & ors.
                                             With
                                     MAT 1762 of 2017
                                          (Assigned)
                        Bengal Bonded Warehouse Ltd. vs. The A to Z
                   Company, a partnership firm being represented by its
                             Partner Prithwi Guha Neogy & ors.
                                             With
                                     MAT 1763 of 2017
                                          (Assigned)
                      Bengal Bonded Warehouse Ltd. vs. Dinesh Kumar
                                       Agarwal & ors.
                                             With
                      2


                MAT 1764 of 2017
                     (Assigned)
Bengal Bonded Warehouse Ltd. vs. Volman Treading
 Corporation, a sole propreitorship firm owned by
            Gautam Mukherjee & ors.
                        With

               MAT 1765 of 2017
                   (Assigned)
Bengal Bonded Warehouse Ltd. vs. Fashion Kraft AND
      COMPANY REPRESENTED BY ITS SOLE
       PROPRIETORS Subhra Acharya & ors.

                         With

                 MAT 1766 of 2017
                     (Assigned)
Bengal Bonded Warehouse Ltd. vs. Jitendra Mishra &
                         ors.
                        With
                 MAT 1767 of 2017
                     (Assigned)
 Bengal Bonded Warehouse Ltd. vs. Rayes Agency, a
  proprietorship firm being represented by its sole
       proprietor Satya Prakash Dutta & ors.
                        With
                 MAT 1768 of 2017
                     (Assigned)
 Bengal Bonded Warehouse Ltd. vs. Errand Express
                     Ltd. & ors.
                        With
                 MAT 1769 of 2017
                     (Assigned)
 Bengal Bonded Warehouse Ltd. vs. J. N. Mukherjee
                 Co. Pvt. Ltd. & ors.
                        With
                 APOT 203 of 2017
 Bengal Bonded Warehouse Ltd. vs. Paschim Banga
  Krishi Upakaran Byabsayik Kalyan Samity & ors.
                        With
                  W.P.432 of 2017
                        With
                 APOT 204 of 2017
  Bengal Bonded Warehouse Ltd. & anr. vs. Bengal
  Banded Warehouse Tenants' Welfare Asso. & ors.
                        With
                         3


                 W.P.410 of 2017
                       With
                APOT 205 of 2017
Bengal Bonded Warehouse Ltd. vs. ICAEDU Skills Pvt.
                    Ltd. & ors.
                       With
                 W.P.380 of 2017
                       With
                APOT 206 of 2017
Bengal Bonded Warehouse Ltd. vs. Swapan Kr. Bhadra
                      & ors.
                       With
                 W.P.411 of 2017
                       with
                APOT 207 of 2017
  Bengal Bonded Warehouse Ltd. vs. M/s. Friend's
                   Stores & ors.
                       With
                 W.P.399 of 2017
                       with
                APOT 208 of 2017
   Bengal Bonded Warehouse Ltd. vs. M/s. Tantia
             Constructions Ltd. & ors.
                       With
                 W.P.382 of 2017
                       With
                APOT 209 of 2017
 Bengal Bonded Warehouse Ltd. vs. M/s. Baijnath &
                   Sons & ors.
                       With
                 W.P.437 of 2017
                       With
                APOT 210 of 2017
Kailash Chandra Joshi & anr. vs. Naresh Chandra Das
                      & ors.
                       With
                 G.A.2182 of 2017
                 W.P.453 of 2016




        MR. SARVOPRIYO MUKHERJEE, MR.S. NIGAM, MS. RAJSHREE
                      MUKHERJEE,ADVOCATES FOR APPELLANTS

     MR.NIRMALYA DASGUPTA, MS.PRIYANKA DHAR, ADVOCATES FOR
                                               NIPHA SALES.
                            4



MR.MAINAK BOSE, MS.PIYALI SENGUPTA, MR.S.K.BAID, ADVOCATES FOR
                              RESPONDENT TANTIA CONSTRUCTION

MR.RUPAK GHOSH, MR.AYAN BARAL, ADVOCATES FOR MORRIS BALFOUR MR.ASHOK KR.BANERJEE,SR.ADVOCATE, MR.ALAK KR.GHOSH, MR.SWAPAN KR.DEBNATH, MR.D.MANDAL, ADVOCATES FOR KMC MR.ANIRBAN ROY, MR.JAYANTA SENGUPTA, MR.SAGNIK BASU, MR.N.BAHAL, ADVOCATES FOR RESPONDENT IN APOT 205 OF 2017 ICA EDUSKILLS MS. SIPRA MAJUMDAR, MS. SUSMITA BISWAS CHOWDHURY, ADVOCATES FOR RESPONDENT NO.7 ICA EDU SKILLS PVT. LTD & ORS. IN W.P. 380 OF 2017 MS. SHYAMALI DAS.....(IN PERSON) MR. MAHENDRA PRASAD GUPTA, MR. ANIMESH PAUL, FOR THE RESPONDENT/WRIT PETITIONER IN APOT 209 OF 2017 Report from the Department of Construction Engineering Jadavpur University has been produced before us in a sealed cover. The same is unsealed.

Let the department make photocopies of the report and circulate the same among the learned advocates on record of the parties whose appearances have been recorded in our order passed on 1st December, 2017.

This matter shall be listed again on 20th December, 2017 under the same heading.

This Court appreciates the efforts of Dr. S. Saraswati of Jadavpur University in preparing and 5 filing the report.

(Aniruddha Bose, J.) (Arindam Sinha, J.)