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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Punjab - Subsection

Section 2(8) in Punjab State Aid to Industries Act, 1935

(8)[ "Machinery" includes plant, apparatus, tools and other appliances required for the purpose of carrying on any industrial operation or process.] [Existing clauses (6) and (7) renumbered respectively as (8) and (9) by Punjab Act 3 of 1940, section 2(2)]