Section 6A in The Rajasthan State Cattle Fairs Act, 1963
6A. [ Levy of Entry Fee. [Inserted by Notificatioin Act No. 14 of 1990, dated 7.8.1990.]
- An entry fee, in respect of any live-stock entering the fair area during the fair period, shall be charged in the prescribed manner at such rate not exceeding Rs. 5/- per livestock, as may be notified by the State Government from time to time.]
