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Supreme Court - Daily Orders

Rt Rev Dr H A Martin, Bishop vs Tamil Evangelical Lutheran Church, Rep ... on 10 July, 2017

Bench: J. Chelameswar, S. Abdul Nazeer

                                                     1

       ITEM NO.56                                COURT NO.3                 SECTION XII

                                     S U P R E M E C O U R T O F       I N D I A
                                             RECORD OF PROCEEDINGS

       Petition(s) for Special Leave to Appeal (C)                    No(s).    13243/2017

       (Arising out of impugned final judgment and order dated                      07-12-2016
       in LPA No. 3/2015 passed by the High Court Of Madras)

       RT REV DR H A MARTIN, BISHOP                                          Petitioner(s)

                                                         VERSUS

       TAMIL EVANGELICAL LUTHERAN CHURCH,
       REP BY ITS SECRETARY AND ORS.                                           Respondent(s)

       WITH
       Diary No.19869/2017
       IA No.53575/2017-CONDONATION OF DELAY IN FILING and
       IA No.53576/2017-EXEMPTION FROM FILING C/C OF THE IMPUGNED
       JUDGMENT)

       Date : 10-07-2017 These matters were called on for hearing today.

       CORAM :
                                HON'BLE MR. JUSTICE J. CHELAMESWAR
                                HON'BLE MR. JUSTICE S. ABDUL NAZEER

       For Petitioner(s)
       SLP(C)13243/2017                   Mr. R. Basanth,Sr.Adv.
                                          Mr. Kumar Dushyant Singh, AOR

       Dy.No.19869/2017                   Mr. R. Anand Padmanabhan,Adv.
                                          Mr. C. Lawrance,Adv.
                                          Ms. Ananya Mukharjee,Adv.
                                          Mr.Shashi Bhushan Kumar, AOR

       For Respondent(s)
       SLP(C)13243/2017                   Mr. V. Giri,Sr.Adv.
                                          Mr. Raghenth Basant,adv.
                                          Mr. Mithun Verghis,Adv.
                                          Mr. Shakul G. Ghotale,Adv.
                                          Ms Aanchal Tikmani,Adv.

                                          Mr. Vikash Singh, AOR
Signature Not Verified

Digitally signed by DEEPAK

       SLP(C)13243/2017
MANSUKHANI
Date: 2017.07.11 17:26:53 IST
Reason: Signer card of Mr.
Deepak Mansukhani is being
                                          Mr.   R. Anand Padmanabhan,Adv.
used by Mr. Om Parkash
Sharma
                                          Mr.   C. Lawrance,Adv.
                                          Ms.   Ananya Mukharjee,Adv.
                                          Mr.   Shashi Bhushan Kumar, AOR
                               2

SLP(C)13243/2017      Mr. Sanjay R. Hegde,Sr.Adv.
                      Mr. K. Sharath,Adv.
                      Mr. Debasis Misra,Adv.

SLP(C)13243/2017      Mr. V. Prabhakar,Adv.
                      Ms. Jyoti Prashar,Adv.
                      Mr. S. Rajappa, AOR

SLP(C)13243/2017      Mr. D. Kumanan,Adv.
                      Mr. Satya Mitra Garg,Adv.

SLP(C)13243/2017      Mr. Sabarish Subramanian,Adv.
                      Mr. Deepak Anand,Adv.


          UPON hearing the counsel the Court made the following
                             O R D E R

Delay condoned and issue notice in SLP(C) Diary No.19869/2017. List alongwith SLP(C)No.13243/2017.

Learned counsel for the petitioner may file rejoinder affidavit to the counter affidavit filed by Mr. S. Rajappa, learned counsel for respondent No.17 in SLP(C)13243/2017.

List both the SLPs for hearing in the first week of October, 2017. Pleadings be completed by then in both matters.

(OM PARKASH SHARMA)                                 (RAJINDER KAUR)
  AR CUM PS                                          COURT MASTER