Supreme Court - Daily Orders
Rt Rev Dr H A Martin, Bishop vs Tamil Evangelical Lutheran Church, Rep ... on 10 July, 2017
Bench: J. Chelameswar, S. Abdul Nazeer
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ITEM NO.56 COURT NO.3 SECTION XII
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (C) No(s). 13243/2017
(Arising out of impugned final judgment and order dated 07-12-2016
in LPA No. 3/2015 passed by the High Court Of Madras)
RT REV DR H A MARTIN, BISHOP Petitioner(s)
VERSUS
TAMIL EVANGELICAL LUTHERAN CHURCH,
REP BY ITS SECRETARY AND ORS. Respondent(s)
WITH
Diary No.19869/2017
IA No.53575/2017-CONDONATION OF DELAY IN FILING and
IA No.53576/2017-EXEMPTION FROM FILING C/C OF THE IMPUGNED
JUDGMENT)
Date : 10-07-2017 These matters were called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE J. CHELAMESWAR
HON'BLE MR. JUSTICE S. ABDUL NAZEER
For Petitioner(s)
SLP(C)13243/2017 Mr. R. Basanth,Sr.Adv.
Mr. Kumar Dushyant Singh, AOR
Dy.No.19869/2017 Mr. R. Anand Padmanabhan,Adv.
Mr. C. Lawrance,Adv.
Ms. Ananya Mukharjee,Adv.
Mr.Shashi Bhushan Kumar, AOR
For Respondent(s)
SLP(C)13243/2017 Mr. V. Giri,Sr.Adv.
Mr. Raghenth Basant,adv.
Mr. Mithun Verghis,Adv.
Mr. Shakul G. Ghotale,Adv.
Ms Aanchal Tikmani,Adv.
Mr. Vikash Singh, AOR
Signature Not Verified
Digitally signed by DEEPAK
SLP(C)13243/2017
MANSUKHANI
Date: 2017.07.11 17:26:53 IST
Reason: Signer card of Mr.
Deepak Mansukhani is being
Mr. R. Anand Padmanabhan,Adv.
used by Mr. Om Parkash
Sharma
Mr. C. Lawrance,Adv.
Ms. Ananya Mukharjee,Adv.
Mr. Shashi Bhushan Kumar, AOR
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SLP(C)13243/2017 Mr. Sanjay R. Hegde,Sr.Adv.
Mr. K. Sharath,Adv.
Mr. Debasis Misra,Adv.
SLP(C)13243/2017 Mr. V. Prabhakar,Adv.
Ms. Jyoti Prashar,Adv.
Mr. S. Rajappa, AOR
SLP(C)13243/2017 Mr. D. Kumanan,Adv.
Mr. Satya Mitra Garg,Adv.
SLP(C)13243/2017 Mr. Sabarish Subramanian,Adv.
Mr. Deepak Anand,Adv.
UPON hearing the counsel the Court made the following
O R D E R
Delay condoned and issue notice in SLP(C) Diary No.19869/2017. List alongwith SLP(C)No.13243/2017.
Learned counsel for the petitioner may file rejoinder affidavit to the counter affidavit filed by Mr. S. Rajappa, learned counsel for respondent No.17 in SLP(C)13243/2017.
List both the SLPs for hearing in the first week of October, 2017. Pleadings be completed by then in both matters.
(OM PARKASH SHARMA) (RAJINDER KAUR) AR CUM PS COURT MASTER