Bombay High Court
Principal Commissioner Of Income Tax ... vs Ms.Dharti Enterprises on 9 January, 2019
Bench: Akil Kureshi, B.P. Colabawalla
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
ORDINARY ORIGINAL CIVIL JURISDICTION
INCOME TAX APPEAL(IT) NO. 1096 OF 2016
Principal Commissioner Of Income Tax ....Appellants
Mumbai-33
V/S
Ms.dharti Enterprises ....Respondent
Mr Arvind Pinto for Appellant CORAM : AKIL KURESHI & B.P. COLABAWALLA, JJ DATE : 9th January, 2019 P.C. :
At the request of learned Advocate for the Appellant, Stand over to 16/01/2019.
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