Himachal Pradesh High Court
National Career Public Education ... vs State Of Himachal Pradesh And Another on 14 May, 2019
Author: Ajay Mohan Goel
Bench: Ajay Mohan Goel
IN THE HIGH COURT OF HIMACHAL PRADESH, SHIMLA
CWP No. 2293 of 2017
.
Decided on: 14.05.2019.
National Career Public Education Committee,
through its Managing Director ....Petitioner.
Versus
State of Himachal Pradesh and another ...Respondents.
Coram
The Hon'ble Mr. Justice Ajay Mohan Goel, Judge.
Whether approved for reporting?1 No
For the petitioner : Mr. Dushyant Dadwal, Advocate.
For the respondents : M/s Dinesh Thakur and Sanjeev
Sood, Additional Advocate Generals
with Mr. R.P. Singh, Deputy
Advocate General for respondent No.
1.
: Mr. Surender Kumar Sharma,
Advocate for respondent No. 2.
Ajay Mohan Goel, Judge (Oral)
Learned Counsel for the petitioner submits that he has instructions to withdraw this petition and prays that he may be permitted to do so. Permission granted. The petition is accordingly dismissed as withdrawn. Pending miscellaneous application(s), if any, also stand disposed of.
(Ajay Mohan Goel) Judge May 14, 2019 (narender) ::: Downloaded on - 14/05/2019 21:59:38 :::HCHP