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[Cites 0, Cited by 0] [Section 13] [Entire Act]

State of Bihar - Subsection

Section 13(1) in Lalit Narayan Mishra Economic Development and Social Change Institute Service conditions Rules, 2017

(1)A report will be prepared every year in relation with all kinds of activities executed in the Institute by the Director of the Institute in which there will be true and detail statement of activities of the Institute. Its one copy will be kept in the meeting of the Managing Committee up to the month of march of every year. Managing Committee, if required, will inform in this respect with its comments to the Administrative Department of the Institute.