Rajasthan High Court - Jodhpur
Ramkishore vs Kuldeep Ranka And Anr on 17 January, 2020
Author: Dinesh Mehta
Bench: Dinesh Mehta
HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR S.B. Writ Contempt No. 1014/2017 Dwarkesh Kumar
----Petitioner Versus Kuldeep Ranka And Anr.
----Respondent Connect with
1. S.B. Civil Contempt petition No.874/2018
2. S.B. Civil Contempt petition No.1010/2018
3. S.B. Civil Contempt petition No.1383/2018
4. S.B. Civil Contempt petition No.1678/2018
5. S.B. Civil Contempt petition No.376/2019
6. S.B. Civil Contempt petition No.840/2019 For Petitioner(s) : Mr. Pradeep Choudhary Mr. Sukesh Bhati Mr. Sushil Solanki Mr. Pritam Joshi Mr.Mukesh Prajapat For Respondent(s) : Mr. Harish Purohit JUSTICE DINESH MEHTA Order 17/01/2020 These cases be adjourned sine-die, as has been ordered by this Court vide order dated 16.9.2019 passed in SBCCP No.992/2018 and only names of concerned counsel will be reflected in the cause list.
Registry is directed to keep copy of this order in each of the above file.
(DINESH MEHTA),J 82-CPGoyal/-
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