Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 7] [Entire Act]

State of Madhya Pradesh - Subsection

Section 7(2) in The M.P. Boiler Attendants' Rules, 1958

(2)An economiser shall be deemed to be in use for the purpose of these rules when there is a flow of flue gases past the economiser and an appreciable heat transfer between the water and the heating gases.