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Union of India - Section

Section 6 in The Establishment Of New Medical Colleges, Opening Of Higher Courses Of Study And Increase Of Admission Capacity In Medical Colleges Regulation, 1993

6. that the applicant has a feasible and time bound programme to set up the proposed medical college along with required infrastructural facilities, including adequate hostel facilities for boys and girls, and as prescribed by the Medical Council of India, commensurate with the proposed intake of students, so as to complete the medical college with a period of four years from the date of grant or permission;