Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Chattisgarh - Section Section 98 in High Court of Chhattisgarh Rules, 2005 98. The provisions contain-d in this Chapter shall apply as far as possible in cases of appeals under Sections 86, 44fand 454 of Cr.P.C.(F)Criminal Revision
