Rajasthan High Court - Jodhpur
Gramin Bank Pensioners Samiti vs Union Of India on 8 December, 2020
Bench: Sandeep Mehta, Devendra Kachhawaha
(1 of 1) [CW-14059/2019]
HIGH COURT OF JUDICATURE FOR RAJASTHAN
JODHPUR
D.B. Civil Writ Petition No. 14059/2019
Gramin Bank Pensioners Samiti
----Petitioner
Versus
Union Of India
----Respondent
For Petitioner(s) : Mr. Vinay Jain, through VC
For Respondent(s) : Mr. Jagdish Vyas, through VC
HON'BLE MR. JUSTICE SANDEEP MEHTA
HON'BLE MR. JUSTICE DEVENDRA KACHHAWAHA Order 08/12/2020 Learned counsel for the respondents is granted further four weeks' time to file reply.
List this matter after four weeks.
(DEVENDRA KACHHAWAHA),J (SANDEEP MEHTA),J 34-Bharti/-
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