Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 57] [Entire Act] Union of India - Section Section 31 in The Advocates Act, 1961 31. Special provision for attorneys. - [Repealed by the Advocates (Amendment) Act, 1976 (107 of 1976), section 7 (w.e.f. 1-1-1977).]
