Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of West Bengal - Section

Section 22 in Siliguri Municipal Corporation Act, 1990

22. Powers and functions of the Mayor-in-Council.

(1)Subject to the provisions of this Act and the rules and the regulations made thereunder, the executive power of the Corporation shall be exercised by the Mayor-in-Council.
(2)All executive actions of the Mayor-in-Council shall be expressed to be taken in the name of the Corporation.