Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Rajasthan - Section

Section 5 in The Rajasthan Urban Areas (Sub-Division Reconstitution and Improvements of Plots) Rules 1975

5. Obligation to seek permission.

- Any person who intends to sub- divide or reconstitute or improve his plot being in the area of the Trust shall obtain prior permission in writing from the Trust for the sub-division, reconstitution or improvement of plots in the manner hereinafter prescribed.