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Calcutta High Court (Appellete Side)

(Formerly Emami Biotech Ltd.) vs State Of West Bengal & Ors on 26 April, 2024

Author: I.P. Mukerji

Bench: I.P. Mukerji

1 26.4.2024 IN THE HIGH COURT AT CALCUTTA CIVIL APPELLATE JURISDICTION M.A.T. 62 of 2019 WITH CPAN 514 of 2023 WITH CPAN 1455 of 2023 Emami Agrotech Ltd.

(Formerly Emami Biotech Ltd.) Vs. State of West Bengal & Ors.

Mr. Gopal Mukherjee, Sr. Advocate Mr. Rahul Dhanuka Mr. Niraj Bahati ... For the Petitioner.

Re: CPAN 514 of 2023 Advocate on record for the petitioner is to serve a copy of the contempt application (CPAN 514 of 2023) on the alleged contemnor and file an affidavit of service before the returnable date.

We make this application returnable on 3rd May, 2024 retaining the same position.

Re: CPAN 1455 of 2023 Advocate on record for the petitioner is to serve S.D. a copy of the contempt application (CPAN 1455 of 2023) on the alleged contemnors and file an affidavit of service before the returnable date.

We make this application returnable on 3rd May, 2 2024 retaining the same position.

(I.P. Mukerji, J.) (Biswaroop Chowdhury, J.) 3