Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 7(3)] [Section 7] [Entire Act] State of Odisha - Subsection Section 7(3)(e) in The Orissa Maternity Benefit Rules, 1965 (e)whether there have been any cases of deprival of maternity benefit or medical bonus in contravention of Sub-section (2) of Section 12; and