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[Cites 0, Cited by 0] [Section 52(4)] [Section 52] [Entire Act]

State of Uttarakhand - Subsection

Section 52(4)(a) in Uttarakhand Self Reliant Co-Operatives Act, 2003

(a)if the order is to dissolve the cooperative, dissolve it, strike off its name form the register of cooperatives and issue a certificate of dissolution; or