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[Cites 0, Cited by 0] [Section 7(6)] [Section 7] [Entire Act]

State of West Bengal - Subsection

Section 7(6)(g) in West Bengal Maintenance and Welfare of Parents and Senior Citizens Rules, 2008

(g)degree of care and caution to be taken to protect the property (movable or immovable) belongs to the Applicant;