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[Cites 0, Cited by 0] [Section 14] [Entire Act]

State of Uttar Pradesh - Subsection

Section 14(e) in Uttar Pradesh Ground Water (Management and Regulation) Act, 2019

(e)
(i)District Ground Water Management Council may cancel the authorisation/No-objection certificate in case of,non-compliance of the terms and conditions of the authorisation/No-objection certificate;