Bombay High Court
Shri Sai Baba A Deity Through Its Shebait ... vs Hiranandani Construction Pvt Ltd And ... on 5 March, 2019
Author: K.R. Shriram
Bench: K.R. Shriram
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
ORDINARY ORIGINAL CIVIL JURISDICTION
NOTICE OF MOTION (SUITS) NO. 595 OF 2017
In
SUITS 229 OF 2017
Hiranandani Constructions Pvt. Ltd. ....Petitioner
V/S
Ramesh H Gurbaxani And Laxman H Gurbaxani ....Respondent
And 4 Ors WITH NOTICE OF MOTION (SUITS) NO. 659 OF 2017 In SUITS 229 OF 2017 Hiranandani Constructions Pvt. Ltd. ....Petitioner V/S Ramesh H Gurbaxani And Laxman H Gurbaxani ....Respondent And 4 Ors And Sai Baba-a Deity And 6 Ors.(applicants) WITH SUITS NO. 395 OF 2014 Hiranandani Constructions Pvt. Ltd. ....Plaintiff V/S Mr. Chandru Sadarangani And 3 Others ....Defendant WITH CHAMBER SUMMONS LODGING NO. 270 OF 2017 In SUITS 229 OF 2017 Page 1/3 ::: Uploaded on - 05/03/2019 ::: Downloaded on - 13/03/2019 18:44:12 ::: Hiranandani Constructions Pvt. Ltd. ....Petitioner V/S Ramesh H Gurbaxani And Laxman H Gurbaxani ....Respondent And 4 Ors WITH NOTICE OF MOTION (SUITS) NO. 636 OF 2014 In SUITS 395 OF 2014 Hiranandani Constructions Pvt. Ltd. ....Petitioner V/S Mr. Chandru Sadarangani And 3 Others ....Respondent WITH NOTICE OF MOTION (SUITS) NO. 1887 OF 2017 In SUITS 531 OF 2017 Shri Sai Baba A Deity Through Its Shebait And ....Petitioner Manager And 6 Ors.
V/S Hiranandani Construction Pvt Ltd And Anr. ....Respondent WITH NOTICE OF MOTION (SUITS) NO. 2050 OF 2018 In SUITS 229 OF 2017 Hiranandani Constructions Pvt. Ltd. ....Petitioner V/S Ramesh H Gurbaxani And Laxman H Gurbaxani ....Respondent And 4 Ors Ms. Sheetal Raghani i/b M/s. J. Law Associates for Plaintiff Page 2/3 ::: Uploaded on - 05/03/2019 ::: Downloaded on - 13/03/2019 18:44:12 ::: Ms. Priyanka Raul for Defendant No. 5.
CORAM : K.R. SHRIRAM, J DATE : 5th March, 2019 P.C. :
Records and proceedings not produced. Stand over to 30 April 2019.
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