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[Cites 0, Cited by 0] [Section 44] [Entire Act]

State of Bihar - Subsection

Section 44(4) in Bihar Inter-State Migrant Workmen (Regulation of Employment and Conditions of Service) Rules, 1980

(4)The contractor or the Principal Employer, as the case may be, shall supply adequate number of toys and games in the play rooms and sufficient number of cots and bedding in the sleeping room