Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 11(2)] [Section 11] [Entire Act] State of Arunachal Pradesh - Subsection Section 11(2)(iii) in Arunachal Pradesh (Horticultural Produce, Marketing and Processing) Board Act, 2014 (iii)To supervise and guide the Committees in the preparation of plans and estimates of construction programme undertaken by the Committee;