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[Cites 0, Cited by 0] [Section 17] [Entire Act]

State of Tamilnadu - Subsection

Section 17(d) in The Chennai City Corporation Building Rules, 1972

(d)Kitchen. - Every kitchen shall have a clear superficial area of not less than -
(i)three and three fourths square metres in the case of tenements with a single room;
(ii)five and six tenths square metres in the case of tenements with two or more rooms.