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[Cites 0, Cited by 0] [Section 6(1)] [Section 6] [Entire Act]

State of Madhya Pradesh - Subsection

Section 6(1)(qq) in The M.P. Co-Operative Societies Rules, 1962

(qq)the rights, if any, which the society may confer on any society or other federations and the circumstances under which these rights may be exercised by the federation/s;