Patna High Court - Orders
M/S. Hpcl Biofuels Limited vs The Union Of India on 2 September, 2025
Author: A. Abhishek Reddy
Bench: A. Abhishek Reddy
IN THE HIGH COURT OF JUDICATURE AT PATNA
Civil Writ Jurisdiction Case No.19747 of 2024
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M/s. HPCL Biofuels Limited ... Petitioner
Versus
The Union of India & Anr. ... Respondents
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Appearance :
For the Petitioner : Mr. Rajiv Kumar Singh, Sr. Adv. with
M/s Manish Kumar & Indrajeet Bhushan, Advs.
For the Respondents : Mr. P.K. Shahi, Sr. Adv. with
Mr. Alok Ranjan, Adv.
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CORAM: HONOURABLE MR. JUSTICE A. ABHISHEK REDDY
ORAL ORDER
9 02-09-2025Heard Mr. Rajiv Kumar Singh, learned Senior Counsel, assisted by Mr. Manish Kumar, learned counsel for the petitioner as well as Mr. P.K. Shahi, learned Senior Counsel, assisted by Mr. Alok Ranjan, learned counsel for the respondents.
2. Post this matter on 22nd September, 2025, under the heading "For Orders".
(A. Abhishek Reddy , J) Shamshad/-
U