Supreme Court - Daily Orders
The Koushik Mutually Aided Cooperative ... vs Ameena Begum on 25 July, 2023
Author: B.V. Nagarathna
Bench: B.V. Nagarathna
ITEM NO.26 COURT NO.15 SECTION XII-A
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (C) No(s). 5489/2021
(Arising out of impugned final judgment and order dated 08-01-2021
in CRP No. 4866/2018 passed by the High Court For The State of
Telangana At Hyderabad)
THE KOUSHIK MUTUALLY AIDED COOPERATIVE
HOUSING SOCIETY Petitioner(s)
VERSUS
AMEENA BEGUM Respondent(s)
(IA No. 47793/2022 - APPLICATION FOR PERMISSION
IA No. 85975/2021 - APPLICATION FOR PERMISSION
IA No. 97757/2023 - APPROPRIATE ORDERS/DIRECTIONS
IA No. 82234/2023 - PERMISSION TO FILE ADDITIONAL
DOCUMENTS/FACTS/ANNEXURES, IA No. 85967/2021 - PERMISSION TO FILE
ADDITIONAL DOCUMENTS/FACTS/ANNEXURES, IA No. 97758/2023 -
PERMISSION TO FILE ADDITIONAL DOCUMENTS/FACTS/ANNEXURES)
Date : 25-07-2023 These matters were called on for hearing today.
CORAM : HON'BLE MRS. JUSTICE B.V. NAGARATHNA
HON'BLE MR. JUSTICE UJJAL BHUYAN
For Petitioner(s) Mr. C.S.Vaidyanathan, Sr. Adv.
Mr. Gopal Sankaranarayanan, Sr. Adv.
Mr. Vinay P Tripathi, Adv.
Mr. B. Shravanth Shanker, AOR
Ms. Monalisa Kosaria, Adv.
Mr. B. Yeshwanth Raj, Adv.
Mr. Vinayak Goel, Adv.
Mr. Nitish Raj, Adv.
Ms. Shivani Vij, Adv.
Ms. Jhanvi Dubey, Adv.
For Respondent(s) Mr. Sajan Poovayya, Sr. Adv.
Mrs. Sanjanthi Sajan Poovayya, Adv.
Mr. Yelamanchili Shiva Santosh Kumar, Adv.
Mr. Rudrajit Ghosh, Adv.
Mr. Tushar Arora, Adv.
Mr. Tarun Gupta, AOR
UPON hearing the counsel the Court made the following
O R D E R
Signature Not Verified List on 05.09.2023.
Digitally signed by Neetu Sachdeva Date: 2023.07.26 16:08:05 ISTReason: Interim order to continue, till the next date of hearing.
(NEETU SACHDEVA) (R.S. NARAYANAN) ASTT. REGISTRAR-cum-PS ASSISTANT REGISTRAR