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Supreme Court - Daily Orders

The Koushik Mutually Aided Cooperative ... vs Ameena Begum on 25 July, 2023

Author: B.V. Nagarathna

Bench: B.V. Nagarathna

     ITEM NO.26                          COURT NO.15                 SECTION XII-A

                               S U P R E M E C O U R T O F      I N D I A
                                       RECORD OF PROCEEDINGS

     Petition(s) for Special Leave to Appeal (C) No(s). 5489/2021
     (Arising out of impugned final judgment and order dated 08-01-2021
     in CRP No. 4866/2018 passed by the High Court For The State of
     Telangana At Hyderabad)

     THE KOUSHIK MUTUALLY AIDED COOPERATIVE
     HOUSING SOCIETY                                                 Petitioner(s)
                                     VERSUS
     AMEENA BEGUM                                                    Respondent(s)

     (IA No. 47793/2022 - APPLICATION FOR PERMISSION
      IA No. 85975/2021 - APPLICATION FOR PERMISSION
      IA No. 97757/2023 - APPROPRIATE ORDERS/DIRECTIONS
      IA No. 82234/2023 - PERMISSION TO FILE ADDITIONAL
     DOCUMENTS/FACTS/ANNEXURES, IA No. 85967/2021 - PERMISSION TO FILE
     ADDITIONAL DOCUMENTS/FACTS/ANNEXURES, IA No. 97758/2023 -
     PERMISSION TO FILE ADDITIONAL DOCUMENTS/FACTS/ANNEXURES)

     Date : 25-07-2023 These matters were called on for hearing today.

     CORAM :             HON'BLE MRS. JUSTICE B.V. NAGARATHNA
                         HON'BLE MR. JUSTICE UJJAL BHUYAN

     For Petitioner(s)             Mr. C.S.Vaidyanathan, Sr. Adv.
                                   Mr. Gopal Sankaranarayanan, Sr. Adv.
                                   Mr. Vinay P Tripathi, Adv.
                                   Mr. B. Shravanth Shanker, AOR
                                   Ms. Monalisa Kosaria, Adv.
                                   Mr. B. Yeshwanth Raj, Adv.
                                   Mr. Vinayak Goel, Adv.
                                   Mr. Nitish Raj, Adv.
                                   Ms. Shivani Vij, Adv.
                                   Ms. Jhanvi Dubey, Adv.

     For Respondent(s)             Mr. Sajan Poovayya, Sr. Adv.
                                   Mrs. Sanjanthi Sajan Poovayya, Adv.
                                   Mr. Yelamanchili Shiva Santosh Kumar, Adv.
                                   Mr. Rudrajit Ghosh, Adv.
                                   Mr. Tushar Arora, Adv.
                                   Mr. Tarun Gupta, AOR

                         UPON hearing the counsel the Court made the following
                                             O R D E R

Signature Not Verified List on 05.09.2023.

Digitally signed by Neetu Sachdeva Date: 2023.07.26 16:08:05 IST

Reason: Interim order to continue, till the next date of hearing.

(NEETU SACHDEVA) (R.S. NARAYANAN) ASTT. REGISTRAR-cum-PS ASSISTANT REGISTRAR