Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Arunachal Pradesh - Section Section 47 in Arunachal Pradesh (Land Settlement and Records) Act, 2000 47. Certified copies. - Certified copies of entries in the record of rights may be granted by such officers on payment of such fees as may be prescribed.
