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[Cites 0, Cited by 0] [Section 4] [Entire Act]

Union of India - Subsection

Section 4(2) in The University Grants Commission (Disqualification, Retirement and Conditions of Service of Members) Rules, 1956

(2)If any member is, without permission of the Commission, absent from any four consecutive meetings of the Commission, he shall cease to by the member of the Commission.