Madras High Court
Ms.Sujatha Govindan vs The Secretary Ministry Of Hr&D on 17 July, 2018
Author: Satrughana Pujahari
Bench: Satrughana Pujahari
IN THE HIGH COURT OF JUDICATURE AT MADRAS
DATED:17.07.2018
CORAM:
THE HONOURABLE MR. JUSTICE SATRUGHANA PUJAHARI
W.P.No.23724 of 2017 and WMP.24913 and 24914 of 2017
Ms.Sujatha Govindan .. Petitioner
Vs
1.The Secretary Ministry of HR&D
127-C, Shastri Bhavan,
New Delhi.
2.Joint Secretary, Technical (TEL) 122B-C,
Sastri Bhavan, New Delhi.
3. The Chairman,
Board of Apprenticeship Training (Southern Region),
Chennai.
4. The Director,
Board of Apprenticeship Training (Southern Region),
(Under Ministry of Human Resources Development),
CIT Campus, Tharamani, Chennai. ... Respondents
Prayer:- Writ Petition filed under Article 226 of the Constitution of India praying for issuance of writ of Certiorari to call for the records of the 3rd respondent pertaining to his order dated 29.05.2017 BAT/SR/E&C /PER/98/17 and quash the same.
For Petitioner : Mr.V.Raghupathi
For Respondents : Mr.B.Rabu Manohar
Senior Central Government Panel Counsel
ORDER
Mr.V.Raghupathi, the learned counsel for the petitioner, seeks permission of this Court to withdraw this writ petition and also made an endorsement to that effect.
2 In the light of the submission and endorsement made by the learned counsel appearing for the petitioner, the writ petition is dismissed as withdrawn. No costs. Consequently, connected Miscellaneous petition is closed.
17.07.2018 Note : Issue order copy on 17.07.2018 Index : No Internet : Yes rka SATRUGHANA PUJAHARI.,J rka To
1.The Secretary Ministry of HR&D 127-C, Shastri Bhavan, New Delhi.
2.Joint Secretary, Technical (TEL) 122B-C, Sastri Bhavan, New Delhi.
3. The Chairman, Board of Apprenticeship Training (Southern Region), Chennai.
4. The Director, Board of Apprenticeship Training (Southern Region), (Under Ministry of Human Resources Development), CIT Campus, Tharamani, Chennai.
W.P.No.23724 of 201717.07.2018