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[Cites 0, Cited by 0] [Section 49(4)] [Section 49] [Entire Act]

State of Maharashtra - Subsection

Section 49(4)(f) in The Maharashtra Village Panchayats Act, 1959

(f)the Gram sabha may, also invite any village level Government, semi-Government, Zilla Parishad officials or employees working in the village, such as teachers, talathis, anganwadi sevikas, village water men, village health workers, to attend any meeting or meetings of the Village Development Committee, as a special invitee for the purpose of assisting or advising it on any matter or matters.