Madhya Pradesh High Court
M/S Anivet Health Care A Proprietor Ship ... vs Union Bank Of India A Body Corporate ... on 21 August, 2024
Author: Sushrut Arvind Dharmadhikari
Bench: Sushrut Arvind Dharmadhikari
1 MP-4719-2019 IN THE HIGH COURT OF MADHYA PRADESH AT JABALPUR MP No. 4719 of 2019 (M/S ANIVET HEALTH CARE A PROPRIETOR SHIP FIRM HAVING ITS OFFICE AT TRILOTIA BHAVAN 1ST FLOOR MAUSADI Vs UNION BANK OF INDIA A BODY CORPORATE CONSTITUTED UNDER THE BANKING COMPANIES ACT ( ACQUISITION AND T AND OTHERS ) Dated : 21-08-2024 Shri Munish Saini - Advocate for the petitioner.
Learned counsel for the petitioner prays for time to ascertain the fact as to whether present Misc. Petition is rendered infructuous.
List the case in the next week.
It is made clear that no further adjournment shall be granted.
(SUSHRUT ARVIND DHARMADHIKARI) (ANURADHA SHUKLA)
JUDGE JUDGE
anand
Signature Not Verified
Signed by: ANAND KRISHNA
SEN
Signing time: 23-08-2024
10:25:28